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Himachal Pradesh High Court

Ramesh Chand Chauhan vs . Hpmc on 25 April, 2023

Bench: Vivek Singh Thakur, Sushil Kukreja

Ramesh Chand Chauhan Vs. HPMC CWP No. 8242 of 2022 .

25.4.2023 Present: Mr. Ajay Singh Kashyap, Advocate, for the petitioner.

Mr. Amit Sharma, Advocate, for respondents No.1 to 3.

Mr. Rajul Chauhan, Advocate, vice Mr. Jagmohan Chandel, Advocate, for respondent No. 4.

r to Reply on behalf of respondents No. 1 to 3, as prayed, be filed within two days. Reply on behalf of respondent No.4 be filed within two weeks positively. Rejoinders thereto within two weeks thereafter. List after four weeks.

(Vivek Singh Thakur) Judge (Sushil Kukreja) Judge 25th April, 2023 (Guleria) ::: Downloaded on - 26/04/2023 20:38:52 :::CIS