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Himachal Pradesh High Court

Ramesh Chand Chauhan vs . Hpmc & Ors. on 7 March, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Ramesh Chand Chauhan vs. HPMC & Ors.

CWP No. 8242 of 2022 .

07.03.2023 Present: Mr. Ajay Singh Kashyap, Advocate, for the petitioner.

Mr. Amit Sharma, Advocate, for respondents No. 1 to 3.

Mr. Jagmohan Chandel, Advocate, for respondent No.4.

Mr. Jagmohan Chandel, Advocate, has put in appearance on behalf of respondent No.4. He prays for and is granted three weeks' time to file Power of Attorney/Reply(ies).

List on 28th March, 2023.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 7th March, 2023 (himani) ::: Downloaded on - 07/03/2023 20:36:45 :::CIS