Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 11] [Entire Act] State of Himachal Pradesh - Subsection Section 11(4) in The Himachal Pradesh Police Act, 2007 (4)The State Government shall ensure at all times, availability of adequate strength of staff at each Police Station, based on norms as may be prescribed.
