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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Gujarat - Subsection

Section 25(3) in Gujarat State Council for Physiotherapy Rules, 2013

(3)When an equality of votes is found to exist between any two or more candidates contesting for the post of President the addition of a vote will entitle a member to be declared elected as President, the determination of the member to whom such additional vote shall be deemed to have been given shall be, made by a lot to be drawn by the acting President in such manner as he thinks fit.