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[Cites 0, Cited by 0] [Section 367A] [Entire Act]

Union of India - Subsection

Section 367A(4) in Rules of Procedure and Conduct of Business in Lok Sabha

(4)If a member finds having voted by mistake by pressing the wrong button, such member may be allowed to correct the mistake provided it is brought to notice of the Speaker by the member before the result of the Division is announced.