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Union of India - Section

Section 367A in Rules of Procedure and Conduct of Business in Lok Sabha

367A. Division by automatic vote recorder.

(1)Where the Speaker directs under clause (c) of sub-rule (3) of rule 367 that the votes be recorded by operating the automatic vote recorder, it shall be put into operation and the members shall cast their votes from the seats respectively allotted to them by pressing the buttons provided for the purpose.
(2)After the result of the voting appears on the indicator board, the result of the Division shall be announced by the Speaker and it shall not be challenged.
(3)A member who is not able to cast one's own vote by pressing the button provided for the purpose due to any reason considered sufficient by the Speaker, may, with the permission of the Speaker, have the vote recorded verbally by stating whether she or he is in favour of or against the motion, before the result of the Division is announced.
(4)If a member finds having voted by mistake by pressing the wrong button, such member may be allowed to correct the mistake provided it is brought to notice of the Speaker by the member before the result of the Division is announced.