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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Jharkhand - Subsection

Section 88(2) in Jharkhand Panchayat Raj Act, 2001

(2)Power to give grant:- Subject to the prior sanction of the State Government or the prescribed Authority, a Gram Panchayat, Panchayat Samiti or Zila Parishad may give a grant for any work of public utility.