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State of Jharkhand - Section

Section 88 in Jharkhand Panchayat Raj Act, 2001

88. Grant to Panchayat.

(1)The State Government will give to the Gram Panchayat, the Panchayat Samiti and the Zila Parishad such grant as may be determined on the basis of the recommendations of the Finance Commission.
(2)Power to give grant:- Subject to the prior sanction of the State Government or the prescribed Authority, a Gram Panchayat, Panchayat Samiti or Zila Parishad may give a grant for any work of public utility.