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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(a) in Appointment of Chief Registrar and Other Officers under the Enforcement of Registration of Births and Deaths Act, 1969

(a)The Additional Director of Medical and Health Services (Communicable Diseases), the Deputy Commissioner of Panchayat Raj in the Office of the Commissioner of Panchayat Raj, Hyderabad and the Commissioner and Director of Municipal Administration, Andhra Pradesh, Hyderabad as the Additional Chief Registrars of Births and Deaths for the State of Andhra Pradesh.