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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1) in M.P. Farmers' Organisation Rules, 1999

(1)System Diagnosis for Maintenance Works :
(i)Prior to the commencement of every crops season (kharif & rabi) the Managing Committees and Competent Authority of every Farmers' Organisation shall undertake to assess the condition of the system (system diagnosis) through a participatory walk through exercise.
(ii)The Farmers' Organisation shall inspect each and every hydraulic structure and record its status.