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Himachal Pradesh High Court

Nanak Chand & Anr. vs . Nhai & Ors. on 4 July, 2023

Bench: Vivek Singh Thakur, Satyen Vaidya

Nanak Chand & Anr. vs. NHAI & Ors.

.

CWP No. 2496 of 2023 04.07.2023 Present: Mr. Maan Singh, Advocate, for the petitioners.

Ms. Shreya Chauhan, Advocate, for respondent No. 1.

Ms. Sharmila Patial, Additional Advocate General, for respondent No. 2.

r to Mr. Jyotirmay Bhatt, Advocate, for respondent No. 3.

Replies on behalf of respondents, as prayed, be filed within two weeks.

List on 25th July, 2023.

( Vivek Singh Thakur ) Judge ( Satyen Vaidya ) Judge July 04, 2023 (vs) ::: Downloaded on - 04/07/2023 20:43:48 :::CIS