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Union of India - Section

Section 24 in The Milk and Milk Product Order, 1992

24. Publication of list of holders of registration certificates.

(1)The Controller shall, as soon as may be after the commencement of this Order, publish in the official Gazette, a list of the names and addresses of the holders of registration certificates and that of their establishments or Units, together with a description of the milk or milk product covered by their respective registration certificates.
(2)The Controller may thereafter undertake similar periodic publication,-
(a)giving particulars of any person who is subsequently issued a registration certificate, or whose certificate is amended or cancelled;
(b)giving a consolidated list inserting therein the modifications made to the first list published under sub-paragraph (1).