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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Milk and Milk Product Order, 1992

(2)The Controller may thereafter undertake similar periodic publication,-
(a)giving particulars of any person who is subsequently issued a registration certificate, or whose certificate is amended or cancelled;
(b)giving a consolidated list inserting therein the modifications made to the first list published under sub-paragraph (1).