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[Cites 0, Cited by 0] [Section 142] [Entire Act]

Union of India - Subsection

Section 142(2) in The Armed Forces Tribunal (Practice) Rules, 2009

(2)The bundles so prepared under sub-rule (1) shall be wrapped in ‘Kora Cloth' on which shall be attached labels indicating in chronological order, registration numbers of the cases included in each bundle and such bundles shall be arranged serially and kept in the record room. __________