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Union of India - Section

Section 142 in The Armed Forces Tribunal (Practice) Rules, 2009

142. Preservation of records requiring permanent retention.

—(1) Records required to be preserved permanently shall be stacked in bundles of convenient size, arranging them in chronological order.
(2)The bundles so prepared under sub-rule (1) shall be wrapped in ‘Kora Cloth' on which shall be attached labels indicating in chronological order, registration numbers of the cases included in each bundle and such bundles shall be arranged serially and kept in the record room. __________
(1)Vide S.R.O. 6(E), dated 11th May, 2009, published in the Gazette of India, Extra., Pt. II, Sec. 4, dated 14th May, 2009.