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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(2) in The Punjab Livestock and Birds Diseases Act, 1948

(2)This section shall not apply to any place owned by or under the control or management of any local authority or railway administration or to any airfield where [livestock or birds] are temporarily kept for sale, exhibition or in transit.