Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(v) in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

(v)"Employees" means the Research Assistants (Chemists, Scientific Assistants, Assistant Research Officer, Microbiologist), Assistant Research Officer, Research Officer, Deputy Director (Research), of the research cadre of the Public Health Engineering Department of the state;