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State of Bihar - Section

Section 2 in Bihar State Public Health Engineering Department Research Cadre Rules, 2016

2. Definitions.

- In these rules, unless otherwise requires in the context :-
(i)"Research Cadre" means research cadre of the staff and officers in Public Health Engineering Department of the state government;
(ii)"Governor" means the Governor of Bihar;
(iii)"Government" means the State Government of Bihar;
(iv)"Rules" means The Bihar State Public Health Engineering Department Research Cadre Rules, 2016;
(v)"Employees" means the Research Assistants (Chemists, Scientific Assistants, Assistant Research Officer, Microbiologist), Assistant Research Officer, Research Officer, Deputy Director (Research), of the research cadre of the Public Health Engineering Department of the state;
(vi)"Cadre strength" means number of the total employees of the cadre;
(vii)"Department" means the Public Health Engineering Department;
(viii)"Commission" means The Bihar Public Service Commission or The Bihar Staff Selection Commission as the case may be.