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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(17) in The Board's Excise Rules, 1965

(17)All Ganja refuse and Ganja dust collected in the field or Kharian shall be weighed and accounted for regularly in the relevant register from day to day by the officer-in-charge kept in store separately and produced before the Superintendent for destruction by fire in his presence from time to time.