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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in Plant Quarantine (Regulation of Import into India) Order, 2003

(2)All the consignments of timber shall be inspected on board prior to unloading at the port of arrival by an officer duly authorized by Plant Protection Adviser and, if necessary, fumigated or treated on board before unloading:Provided that no such inspection shall be necessary in case of containerized cargo.