Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Assam - Subsection Section 35(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014 (ii)There is no approach road with width of at least 3.60 m, excluding 90 cm x 2 = 1.80 m width for drains on both sides of the approach road;
