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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(a) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(a)treatment for electric shock boards giving instructions for treatment of electric shock at all station control rooms, metro train depots, substations, offices of maintenance engineers for works, signals, electrical traction equipment and rolling stock;