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Union of India - Section

Section 38 in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

38. Display of caution boards and notices.

- The following caution Beards and notices of standard size written in Kannada, English and Hindi shall be displayed at the various locations indicated below, namely:-
(a)treatment for electric shock boards giving instructions for treatment of electric shock at all station control rooms, metro train depots, substations, offices of maintenance engineers for works, signals, electrical traction equipment and rolling stock;
(b)general "caution notices" regarding danger of high voltage traction for public at metro railway stations and for staff at prominent places;
(c)"750 V Caution Boards" shall be affixed on foot over and road over bridges, sub-stations.