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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Himachal Pradesh - Subsection

Section 12(1)(viii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(viii)two eminent scientists, with a background of research and education, one in agriculture and the other in animal science to be nominated by the Chancellor;