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State of Haryana - Section

Section 6 in Haryana Air (Prevention and Control of Pollution) Rules, 1983

6. Procedure for transaction of business of the committee, Section 11.

(1)The time and place of the meeting of the committee constituted under section 11 shall be as specified by the Chairman or Member Secretary.
(2)The quorum for the meeting of a committee shall be one-half of the total number of members of the committee.
(3)Subject to sub-rules (1) and (2), the meetings of the committee shall as far as possible be governed by the rules applicable to the meetings of the Board.