Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Haryana - Subsection Section 6(1) in Haryana Air (Prevention and Control of Pollution) Rules, 1983 (1)The time and place of the meeting of the committee constituted under section 11 shall be as specified by the Chairman or Member Secretary.
