Section 19(1) in The National Capital Region Planning Board Rules, 1985
(1)Ordinary meetings:- At an ordinary meeting, business shall be conducted in the following order :-(a)The minutes of the previous ordinary meeting and any special meeting held after such ordinary meeting shall be read and confirmed;(b)The business postponed at the previous meeting shall then be considered;(c)subjects included in the agenda shall thereafter be considered;(d)any other items may also be considered if permitted by the Presiding Officer.
