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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)There shall be three Vice – Chairmen for the Research Council in three broadareas of literature and culture to be nominated by the Chancellor from among the membersnominated.