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[Cites 0, Cited by 0] [Section 10] [Entire Act]

NCT Delhi - Subsection

Section 10(iv) in The Chhattarpur Farmers Market Bye-Laws, 2004

(iv)Weighing balance/scales and the weights shall be provided free of charge by the APMC, Azadpur to every retailer farmer to weigh his produce displayed for sale;