41. Disposal of surplus or unserviceable stores articles.
(1)Obsolete, surplus or unserviceable articles shall be disposed of by sale or otherwise, under orders of the competent authority (vide-Appendix 'D j, giving full reasons for the same. Such stores shall be auctioned in the presence of the Chief Executive Officer or any other officer authorised by him in this behalf.(2)No officer or servant of the Board and no member of the Board shall purchase any articles sold or auctioned from the temple property.III Works
