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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(1) in The Nathdwara Temple Rules, 1973

(1)Obsolete, surplus or unserviceable articles shall be disposed of by sale or otherwise, under orders of the competent authority (vide-Appendix 'D j, giving full reasons for the same. Such stores shall be auctioned in the presence of the Chief Executive Officer or any other officer authorised by him in this behalf.