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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(1) in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

(1)Extended period of admission shall be three months from the date of commencement of the academic year of a school i.e. 30th September after the commencement of the session.