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State of Uttar Pradesh - Section

Section 10 in The U.P. Right of Children to Free and Compulsory Education Rules, 2011

10. Extended period for admission in school (Section 15).

(1)Extended period of admission shall be three months from the date of commencement of the academic year of a school i.e. 30th September after the commencement of the session.
(2)Where a child is admitted in a school after the extended period, he or she shall be eligible to complete studies with the help of special training, as determined by the head of the school.