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Himachal Pradesh High Court

Tek Chand & Anr. vs . Kimtu Devi & Ors. Alongwith on 2 April, 2024

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua

Tek Chand & Anr. vs. Kimtu Devi & Ors. alongwith connected matter .

OSA No. 1 of 2023 with CMP(M) No. 1213 of 2023 OSA No. 1 of 2023 02.04.2024 Present: Ms. Ritta Goswami, Senior Advocate with Ms. Komal Chaudhary, Advocate, for the appellants.

Mr. Ajay Kumar, Senior Advocate with Mr. Ajay Kumar Dhiman, Advocate, for respondent No.1.

Mr. Rakesh Dhaulta, Additional Advocate r General, for respondents No.2 to 4.

CMP(M) No. 1213 of 2023 Mr. Rakesh Dhaulta, Additional Advocate General for the applicants/appellants.

Mr. Ajay Kumar, Senior Advocate with Mr. Ajay Kumar Dhiman, Advocate, for respondent No.1.

Ms. Ritta Goswami, Senior Advocate with Ms. Komal Chaudhary, Advocate, for respondents No. 2 and 3.

OSA No. 1 of 2023 & CMP(M) No. 1213 of 2023 Heard. Reserved.


                                                      ( M.S. Ramachandra Rao )
                                                            Chief Justice


             2nd April, 2024                             ( Jyotsna Rewal Dua )
               (priti)                                            Judge




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