Himachal Pradesh High Court
Tek Chand & Anr. vs . Kimtu Devi. & Ors. Alongwith on 3 October, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Tek Chand & Anr. Vs. Kimtu Devi. & Ors. alongwith connected matter .
OSA No. 1/2023 & CMP(M) No.1213/2023 OSA No. 1/2023 03.10.2023 Present: Ms. Ritta Goswami, Sr. Advocate with Ms. Komal Chaudhary, Advocate, for the appellants. Mr. Ajay Kumar Dhiman, Advocate, for respondent of No.1.
Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates rt General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for respondents No.2 to 4.
CMP(M) No.1213/2023 Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Mr. Pranay Pratap Singh, Additional Advocates General, Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for the appellants. Mr. Ajay Kumar Dhiman, Advocate, for respondent No.1.
Ms. Ritta Goswami, Sr. Advocate with Ms. Komal Chaudhary, Advocate, for respondents No.2 and 3.
At the request of learned counsel for the parties, list on 12.10.2023.
( M.S. Ramachandra Rao ) Chief Justice ( Jyotsna Rewal Dua ) Judge 3rd October, 2023(rohit) ::: Downloaded on - 03/10/2023 20:37:06 :::CIS