Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(6) in University Grants Commission [Affiliation Of Colleges By Universities] Regulations, 2009 6.2The procedure for according permanent affiliation shall be the same as for granting temporary affiliation given in the Regulations.
