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Union of India - Section

Section 6 in University Grants Commission [Affiliation Of Colleges By Universities] Regulations, 2009

6. Procedure for granting Permanent Affiliation. - 6.1. A college which wishes to get permanent affiliation shall apply to the University any time after completing five years of temporary affiliation in the proforma along with the prescribed fee in the form of Demand Draft drawn in favour of the Registrar of the University.

6.2The procedure for according permanent affiliation shall be the same as for granting temporary affiliation given in the Regulations.
6.3If.the University decides hot to grant permanent affiliation to the college for reasons, to be recorded in writing, of its failure to meet the conditions/requirements for getting such affiliation, the college may apply again if it fulfills the conditions/requirements subsequently, but not earlier than six months from the date of rejection of its earlier application.