Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(5) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994 (5)The fees, fine and other charges shall be the same as may be prescribed by the Council.Courses of Study
