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State of Bihar - Section

Section 10 in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

10.

(1)Admission of students in different Faculties and subjects in the institution shall be regulated by the Council.
(2)No student shall be admitted to the Intermediate Course of any institution unless he has passed the Secondary School Examination held by the Bihar Secondary School Examination Board or its equivalent recognised by the State Government or the Central Government.
(3)In all admissions, the Rules of reservation prescribed by the State Government shall be followed.
(4)Admissions shall be completed within one month of the publication of the results of the Bihar Secondary School Examination Board.
(5)The fees, fine and other charges shall be the same as may be prescribed by the Council.Courses of Study