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[Cites 0, Cited by 0] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(2) in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

(2)The fees specified in sub-rule (1) shall include the fee for the signalling test if it is taken along with the written and oral tests; a candidate who takes the signalling test separately shall pay an additional fee of Rs. 5/- for the said test.