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Union of India - Section

Section 20 in The Merchant Shipping (Examination For Skipper And Second Hand Of A Fishing Vessel) Rules, 1964

20. Examination fees.

(1)Fees for the examination shall be as follows :-
For certificate of competency as second hand ................................... Rs. 10
For certificate of competency as skipper ................................... Rs. 20
For sight test only ................................... Rs. 4
(2)The fees specified in sub-rule (1) shall include the fee for the signalling test if it is taken along with the written and oral tests; a candidate who takes the signalling test separately shall pay an additional fee of Rs. 5/- for the said test.
(3)The fees for the examination shall be paid into the Mercantile Marine Department at the time of making the application.
(4)Where a candidate is re-examined in the written or the oral test, fees at one-half the rates specified in sub-rule (1) shall be charged for the re-examination.