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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(l) in The Orissa Forest Shooting Rules, 1973

(l)"Tools" include fire arms, ammunition, torches, spot lights or any other artificial light which can be manipulated to dazzle wild animals khukri, knives, spears, bows, arrows, poisons, anaesthetic or any instrument used to kill or injure or anaesthetise wild animals;