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State of Assam - Section

Section 16 in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

16. Appointment by direct recruitment.

(1)Subject to the provision of sub-rule (2) appointment under Rule 6 shall be made by the Appointing Authority in accordance with the order of preference determined in the list referred to in clauses (f) and (g) of sub-rule (2) of Rule 6.