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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(1) in The Assam Subordinate Engineering (Irrigation Department) Service Rules, 1978

(1)Subject to the provision of sub-rule (2) appointment under Rule 6 shall be made by the Appointing Authority in accordance with the order of preference determined in the list referred to in clauses (f) and (g) of sub-rule (2) of Rule 6.