Section 11 in Gujarat Sales Tax (Second Amendment) Act, 1976
11. Amendment of Schedule I.- In Schedule I appended to the principal Act,-
(1)entry 7 shall be omitted;(2)in entry 21 for the words "cotton seeds and oil cakes", the words "cotton seeds, oil cakes and de-oiled cakes" shall be substituted;(3)in entry 24, for the words "chemical fertilisers and oil cakes" the words "chemical fertilizers, oil cakes and de-oiled cakes" shall be substituted.
