Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(3) in Gujarat Sales Tax (Second Amendment) Act, 1976 (3)in entry 24, for the words "chemical fertilisers and oil cakes" the words "chemical fertilizers, oil cakes and de-oiled cakes" shall be substituted.
