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State of Madhya Pradesh - Section

Section 61 in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

61. Repeal and Saving.

(1)The Gwalior Krishi Vishwavidyalaya Adhyadesh, 2008 (No. 4 of 2008) is hereby repealed.
(2)Notwithstanding the repeal of the said Ordinance, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under the co- responding provision of this Act.