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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Madhya Pradesh - Subsection

Section 61(1) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(1)The Gwalior Krishi Vishwavidyalaya Adhyadesh, 2008 (No. 4 of 2008) is hereby repealed.