Section 31(5) in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

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State of Uttar Pradesh - Subsection

Section 31(5) in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

(5)All question papers may be answered in English or in Hindi in Devanagri Script except that the paper on Hindi Composition must be answered in Hindi.Syllabus for the ExaminationA-Compulsory subjects

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State of Uttar Pradesh - Subsection

Section 31(5) in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982