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[Cites 1, Cited by 6]

Himachal Pradesh High Court

Shri Man Singh vs . Shri Sanjay Kundu on 14 December, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shri Man Singh Vs. Shri Sanjay Kundu COPC No. 01 of 2021 .

14.12.2022 Present: Mr. Ajay Chandel, Advocate, for the petitioner.

M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals, with Mr. Amit Kumar Dhumal, Deputy Advocate General, for the respondent.

When this case was taken up for consideration, learned counsel for the petitioner informed the Court that an application has been filed by the State in the disposed of writ petition seeking modification of the order passed therein and it will be in the interest of justice in case the present petition is taken up with the said application.

As prayed for, list for consideration alongwith CWP No. 3625 of 2019.

(Ajay Mohan Goel) Judge December 14, 2022 (bhupender) ::: Downloaded on - 14/12/2022 20:35:21 :::CIS